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Union of India - Section

Section 367AA in Rules of Procedure and Conduct of Business in Lok Sabha

367AA. Division by distribution of `Aye' and `No' slips.

(1)Where the Speaker directs under clause (c) of sub-rule (3) of rule 367 that the votes shall be recorded by members on 'Aye' and 'No' slips, the Division Clerks shall supply to such members at their seats, 'Aye' or 'No' slips, according to the choice indicated by a member. A member shall record the vote on the slip by signing and indicating one's own Division Number thereon.
(2)After the members have recorded their votes, the Division Clerks shall collect the 'Aye' and 'No' slips and bring them to the Table where the votes shall be counted by the Officers at the Table and the totals of 'Ayes' and 'Noes' presented to the Speaker.
(3)The result of the Division shall be announced by the Speaker and it shall not be challenged.