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[Cites 0, Cited by 0] [Section 367AA] [Entire Act]

Union of India - Subsection

Section 367AA(2) in Rules of Procedure and Conduct of Business in Lok Sabha

(2)After the members have recorded their votes, the Division Clerks shall collect the 'Aye' and 'No' slips and bring them to the Table where the votes shall be counted by the Officers at the Table and the totals of 'Ayes' and 'Noes' presented to the Speaker.