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State of Uttar Pradesh - Section

Section 3 in The U.P. Scheduled Commodities (Regulation of Distribution) Order, 1989

3. Appointment of Authorised Retail Distributors.

(1)With a view to securing fair distribution of Scheduled Commodities the State Government or the District Magistrate may appoint any individual, partnership firm, Co-operative Society or Company as Authorised Retail Distributor to obtain and distribute Scheduled Commodities in accordance with the provisions of this Order.
(2)Every Authorised Retail Distributor shall deposit by way of security along with an application for authorisation in Form 'A' prescribed in Schedule II to this Order, with the State Government or the District Magistrate a sum of Rs. 250 in respect of each shop. In the case of a shop run by a Co-operative Society the deposit shall be Rs. 50. The sum so deposited or any part thereof may, without prejudice to any other penalty after enquiry and for reasons to be recorded in writing, be forfeited by the State Government 6r the District Magistrate for contravention of the provisions of this Order and the conditions of the authorisation. If as a result of any departmental action the sum deposited or any part thereof is not sufficient, the Authorised Retail Distributor shall forthwith pay to the Government such amount as may be required to make up the prescribed sum to be deposited as security.
(3)Fees for identity cards and other documents supplied by the Government and for replacement thereof-
  Rs.
(i) Household Identity card ...0.50
(ii) Establishment Supply card ...2.00
(iii) Duplicate in place of lost, stolen or defaced householdsupply card ...0.50
(iv) Duplicate in place of lost, stolen or defaced supply card ...2.00
(v) Authorisation for Retail Distributor ...5.00
(vi) Renewal of authorisation for Retail Distributor ...2.00
(vii) Duplicate renewed authorisation for Retail Distributor ...5.00
Every authorisation for Retail Distributor shall be for a period of one year ending on 31st December of the year in which it is issued. It may be renewed every year after depositing renewal fee.