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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(11) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(11)The minimum separation distance between the vessel and the sump shall be,-
(a)diameter of the vessel, in case of vessels with water capacity not exceeding forty thousand litres;
(b)fifteen metres, if the water capacity of the vessels exceeds forty thousand litres.