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[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Mizoram - Subsection

Section 117(2) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(2)Such demands shall be dealt with by the District Council in the same way as if they were demands for grants and the provisions of Rule 110 (1) and (2) and 113-116 shall mutatis mutandis, apply.