Section 15(2) in Right of children to Free and compulsory Education Rules, 2011
(2)In addition to the functions specified in clauses (a) to (e) of sub-section (1) of section 24, a teacher may perform the following duties assigned to him or her, without interfering with regular teaching:(a)Participation in training programmes;(b)Participation in curriculum formulation and development of syllabi, training modules and text book development.
