Section 15 in Right of children to Free and compulsory Education Rules, 2011
15. Duties of Teachers.
(1)In performance of the functions specified in sub-section (1) of section 24 and in order to fulfill the requirements of clause (h) of sub-section (2) of section 29, the teacher shall maintain a file containing the pupil cumulative record for every child which shall be the basis for awarding the completion certificate specified in sub-section (2) of section 30.(2)In addition to the functions specified in clauses (a) to (e) of sub-section (1) of section 24, a teacher may perform the following duties assigned to him or her, without interfering with regular teaching:(a)Participation in training programmes;(b)Participation in curriculum formulation and development of syllabi, training modules and text book development.(3)Minimum number of working hours per week for the teacher shall be 45 hours including preparation hours.
