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[Cites 0, Cited by 0] [Section 172] [Entire Act]

State of Uttar Pradesh - Subsection

Section 172(e) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(e)a person responsible for a concreting work keeps all records of inspections referred to in clause (a) and clause (b) at the work place relating to such inspection and produces them for inspection upon the demand of an Inspector having jurisdiction.