Section 185 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly
185. Rules to be observed by members while present in the Assembly.
- While the Assembly is sitting a member-(i)shall not read any book, newspaper or letter except in connection with the business of the Assembly;(ii)shall not interrupt any member while speaking by disorderly expression or noises or in any other disorderly manner;(iii)shall bow to the Chair while entering or leaving the Assembly and also when taking or leaving his seat;(iv)shall not pass between the Chair and any member who is speaking;(v)shall not leave the Assembly when the Speaker is addressing;(vi)shall always address the Chair;(vii)shall keep to his usual seat while speaking;(viii)shall maintain silence when not speaking in the Assembly;(ix)shall not obstruct proceedings, his or interrupt and shall avoid making running commentaries when speeches are being made in the Assembly.
