Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 185] [Entire Act] State of Odisha - Subsection Section 185(ix) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly (ix)shall not obstruct proceedings, his or interrupt and shall avoid making running commentaries when speeches are being made in the Assembly.
