Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 1 in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964

1. Short title, application and commencement.

(1)These rules may be called the Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964.
(2)They apply to the supply of water to Pimpri, Pimpri Township, Kasarwadi, Chinchwad, Pimpri Waghere and to such other areas as the Executive Engineer with the previous approval of the State Government may specify in this behalf.
(3)They shall come into force from the date of issue of the Notification.