Himachal Pradesh High Court
State Of H.P. & Others vs . Ram Dayal & Others on 9 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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State of H.P. & others Vs. Ram Dayal & others RFA No.395 of 2009 09.03.2022 Present: Mr. Sumesh Raj, Mr. Dinesh Thakur, Mr. Sanjeev Sood, Additional Advocates General, with Mr. Manoj Bagga, Assistant Advocate General, for the appellants. Mr. G.R. Palsra, Advocate, for respondents No.1 and 2.
Mr. Subhash Chander, Advocate, for respondent No.4 (a).
Proposed legal representatives No.6(a) to 6(d) are ex parte.
None for proposed legal representatives No. 6(e) (i), 6 (e) (ii), 6 (e) (iv) to 6 (e) (vii).
CMP(M) Nos.1033, 1034 of 2019 & CMP(M) Nos. 1087 & 1088 of 2012 On the request of learned Additional Advocate General, these applications are listed for consideration on 08.04.2022.
(Ajay Mohan Goel) Judge March 09, 2022 (Rishi) ::: Downloaded on - 09/03/2022 20:12:57 :::CIS