Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Punjab - Subsection Section 32(1) in The Adesh University Act, 2012 (1)The University shall strive to declare the results of examinations conducted by it within a period of forty-five days from the last date of the examination of particular course and shall in any case, not later than sixty days from the said date.
