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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Assam - Subsection

Section 43(3) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(3)The minimum height of a living room should be 3.0m in any floor. In hilly areas this may be reduced to 2.4m and in centrally air conditioned building this may be 2.5m.