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[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(5)(a) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(a)to be the custodian of the records, the common seal and such other properties of the Vishwavidyalaya as the Executive Council shall commit to his charge; and