Section 13(2)(ii) in The U.P. (Regulation Of Building Operations) Rules, 1985

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2)(ii) in The U.P. (Regulation Of Building Operations) Rules, 1985

(ii)Commercial, Business and Assembly Buildings. - (i.e., shops, showrooms, business offices, godowns, warehouses, banks, cinemas, theatres, skating halls, clubs etc.)

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State of Uttar Pradesh - Subsection

Section 13(2)(ii) in The U.P. (Regulation Of Building Operations) Rules, 1985