Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Telangana - Subsection Section 8(1) in Telangana Housing Schemes (Acquisition of Land) Act, 1961 (1)The prescribed authority shall tender payment of the compensation to the persons entitled thereto and shall pay it to them.
