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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(2)(i) in Bihar Handloom Technical Sub-ordinate Cadre Rule, 2015

(i)Subjects of Examination, Period and Full marks Competitive Examination to be conducted for direct recruitment to the posts of skilled Artisan, Senior Instructor, Assistant Supervisor, Expert Weaver :-