Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] Union of India - Subsection Section 57(iii) in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955 (iii)No person other than the person whose name is contained in the list shall enter the manufactory without the special permission of the proper officer.
