Himachal Pradesh High Court
Parminder Singh vs . Jagdev Singh. on 4 March, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Parminder Singh Vs. Jagdev Singh.
.
Civil Revision No. 16 of 2020 4.3.2023 Present: Ms.Shrutika, Advocate, vice Mr.Dheeraj K. Vashisht, Advocate, for the petitioner.
Ms. Heena Chauhan, Advocate, vice Mr.Bhup Singh Thakur, Advocate, for the respondent.
Civil Revision No. 16 of 2020 r List for hearing on 4th April, 2023, as prayed.
CMP No. 175 of 2023 Main petition has already been listed for hearing on 4.4.2023, as such, this application has become infructuous and disposed of accordingly.
(Vivek Singh Thakur), Judge.
4th March, 2023 (Keshav) ::: Downloaded on - 04/03/2023 20:35:04 :::CIS