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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(7)(a) in Andhra Pradesh Revised Building Rules, 2008

(a)Buildings of height above 15mts.and below 18m height (inclusive of parking floors) in SI.Nos. 8, 9and 10 of above Table, shall be permitted only in such plots which about roads of minimum 12mt. (40ft) width.