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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(1) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

(1)All items of business brought before any meeting of the Standing Committee shall be decided on the basis of consensus of opinion among the members of the Standing Committee :Provided that in case of difference in opinion, the matter shall be referred for consideration and decision to the Gram Sabha.