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State of Madhya Pradesh - Section

Section 21 in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

21. Decision on item of business.

(1)All items of business brought before any meeting of the Standing Committee shall be decided on the basis of consensus of opinion among the members of the Standing Committee :Provided that in case of difference in opinion, the matter shall be referred for consideration and decision to the Gram Sabha.
(2)All decisions of the Standing Committee shall be recorded in a register in Form 3 maintained for the purpose.