Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Bihar - Subsection Section 22(ii) in Bihar Preservation and Improvement of Animals Rules, 1960 (ii)feeding charges at the rates which are admissible for feeding such animals in Veterinary hospital at the headquarters of a district;
