Section 22 in Bihar Preservation and Improvement of Animals Rules, 1960
22. Calculation of cost of maintenance, etc., of the bull seized.
- For the purpose of calculating the cost of maintenance of a bull seized under sub-section (1) of Section 27, the following charges shall be taken into account: -(i)the actual transport charges or labour charges for conveying the bull from the place of seizure to the place of detention;(ii)feeding charges at the rates which are admissible for feeding such animals in Veterinary hospital at the headquarters of a district;(iii)attendance charges at the rate admissible in such cases in veterinary hospital at the headquarters of a district; and(iv)actual incidental charges incured in issuing and serving notices etc.
