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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(2)(a) in The Maharashtra Housing and Area Development (Estate Management, Sale, Transfer and Exchange of Tenements) Regulations, 1981

(a)to the estate management, sale including transactions in the nature of sale by deferred payment, transfer and exchange of Authority premises, not being premises used or to be used exclusively for office or an undeveloped site, and