Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Odisha - Subsection

Section 65(2) in The Orissa Survey and Settlement Rules, 1962

(2)All the forms prescribed in these rules shall be used with such modifications as the officer or authority using them may deem necessary but not so to effect the substance or merit in any way.