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State of Odisha - Section

Section 65 in The Orissa Survey and Settlement Rules, 1962

65. Forms.

(1)A register for appeals and revisions filed under the Act or the rules shall be maintained in Form No. 12.
(2)All the forms prescribed in these rules shall be used with such modifications as the officer or authority using them may deem necessary but not so to effect the substance or merit in any way.