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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(2) in West Bengal Trade Unions Rules, 1998

(2)
(a)The last day of withdraw of application for recognition shall be the 3rd day after the date of scrutiny of the application and if that day is a public holiday, the next succeeding day which is not a public holiday.
(b)Every notice of withdrawal of candidature shall be served in Form U,.