Section 30 in West Bengal Trade Unions Rules, 1998
30. Various stages of election such as scrutiny etc.
(1)(a)The Registrar shall, by an order in Form U, appoint the date for scrutiny of applications received in Form I under rule 3 which shall be the second day after the last date of receipt of the applications in Form I or, if that day is a public holiday, the next succeeding day which is not a public holiday.(b)Only one representative from each contestant union shall be allowed to remain present at the time of scrutiny.(c)Where, on scrutiny, more than one application is found to be valid, the Registrar shall issue notice of election in terms of rule 6.(2)(a)The last day of withdraw of application for recognition shall be the 3rd day after the date of scrutiny of the application and if that day is a public holiday, the next succeeding day which is not a public holiday.(b)Every notice of withdrawal of candidature shall be served in Form U,.(3)No Trade Union shall be allowed to make any Correction/alteration after submission of its application in From I and any incomplete application containing fake or incorrect information shall be liable to be rejected.
