Section 94(2)(b) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

[Cites 0, Cited by 0] [Section 94(2)] [Section 94] [Entire Act]

Union of India - Subsection

Section 94(2)(b) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(b)Travelling allowances payable to the employee to enable him to join his appointment under a foreign employer and to return to his appointment in the Authority on the termination of his deputation,

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 94(2)(b) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015