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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(b) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(b)D.D.O.'s P.L. A/c. in other Treasuries - In all other Treasuries where Pension will be disbursable being authorised by the Controller P.L. Account shall be maintained styled as "The Nabakrushna Choudhury Centre for Development Studies Pension Fund" to be operated by the D.D.O. under the designation "D.D.O. NCDS Pension Fund".