Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Rajasthan - Subsection Section 55(2) in The Rajasthan Judicial Service Rules, 2010 (2)The terms and conditions for placing a member of the Service on deputation shall be such as may be specified by the Government in consultation with the Court.
