Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Manish Kumar vs Smt Ritu on 27 November, 2019

Author: Rohit Arya

Bench: Rohit Arya

1 MP-3747-2019 The High Court Of Madhya Pradesh MP-3747-2019 (MANISH KUMAR Vs SMT RITU) 5 Indore, Dated : 27-11-2019 None for the petitioner. List the case in the month of February, 2020.

(ROHIT ARYA) JUDGE vc VARSHA Digitally signed by VARSHA CHATURVEDI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH CHATURVED GWALIOR, postalCode=474011, st=Madhya Pradesh, 2.5.4.20=df59fbf0f5c7485addc8affe3edf2 I 0e67d11d7f91045d81139f6792fbd4ae91 f, cn=VARSHA CHATURVEDI Date: 2019.11.28 17:33:28 +05'30'