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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of West Bengal - Subsection

Section 81(2)(iv) in West Bengal Co-operative Societies Rules, 2011

(iv)Eighty per centof the fixed deposits with other banks. (3) Under special circumstances the board may, decrease the proportion of the liquid cover as mentioned in sub-rule (1).