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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of West Bengal - Subsection

Section 81(2) in West Bengal Co-operative Societies Rules, 2011

(2)The extent to which the assets in the above forms shall be utilized for the pUrpose of calculation of fluid resources shall be as follows :—
(i)ninety per cent of the market value of government securities including National Savings Certificate or National Plan Certificate or Kisan Bikash Patra;
(ii)Cent per centof cash in hand, balance with banks and Post office Savings Bank;
(iii)Eighty per centof the market value of the debentures of agricultural and rural development banks and also of other trustee securities and
(iv)Eighty per centof the fixed deposits with other banks. (3) Under special circumstances the board may, decrease the proportion of the liquid cover as mentioned in sub-rule (1).