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Union of India - Section

Section 80 in The Central Government General Pool Residential Accommodation Rules, 2017

80. Recovery of licence fee from clubs, associations, etc.

- Recovery of licence fee in respect of accommodation in occupation of clubs, associations of Government employees, consumer co-operative societies run under the aegis of the Ministry of Home Affairs, etc., shall be regulated as per the guidelines issued by the Directorate of Estates from time to time.