Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53(3)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(3)(e) in Tamil Nadu Co-operative Societies Rules, 1988

(e)The expenditure, if any, in sending such notice shall be borne by the society.