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[Cites 0, Cited by 0] [Section 72] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 72(2) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(2)A member of the District Panchayat may, at any meeting, move any resolution and put question to the President or the Vice-President on matters connected with the administration of the District Panchayat in the manner prescribed.