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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1) in The Orissa (State) Council of Culture Rules, 1990

(1)The Chairman shall be nominated by the Government, for a term of three years ordinarily, from among the National awardees and other eminent cultural experts and administrators of national statute ; Provided that the office of the Chairman may also be held by the Minister, Culture, Orissa, ex-offico.