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[Cites 0, Cited by 0] [Section 990] [Entire Act]

Bengal Presidency - Subsection

Section 990(a) in Police Regulations, Bengal , 1943

(a)All actual expenditure from the stock of components shall ordinarily be recouped annually by Superintendents on requisitions through the Deputy Inspector-General of the Range to the Allahabad Arsenal. If, however, the reserve of component parts is at any time exhausted, indents may be submitted at any other time.