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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(4) in First Statutes of the Jai Narayan Vyas University Jodhpur

(4)The Syndicate may, on a reference from the Vice-Chancellor, withdraw recognition from a teacher:Provided that the teacher of the College/Institution concerned, may within a period of thirty days from the date of the order of withdrawal appeal against the order to the Chancellor whose decision shall be final.