Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106] [Entire Act] State of West Bengal - Subsection Section 106(4) in The West Bengal Motor Vehicles Rules, 1989 (4)Such Garage Registers shall be periodically checked by Motor Vehicles inspector or any Police Officer not below the rank of a sub-inspector or Sergeant.
