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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(b) in The M.P. Licensing Board (Electrical) Regulations, 1960

(b)Out of four trades of wireman's examinations namely Domestic, Industrial, overhead and underground shall have passed atleast two trades or produce such technological certificate as may be recognised by the Board for this purpose and shall have atleast five years practical experience of electrical installations work subsequent to acquiring the aforesaid qualification considered satisfactory by the Board.