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State of Madhya Pradesh - Section

Section 14 in The M.P. Licensing Board (Electrical) Regulations, 1960

14. [(i) Qualification for admission to supervisor's examination. [Substituted by Notification No. 1318-F-1-21-XIII-86, dated 30-3-1990.]

(a)A candidate for the competency examination for supervisor shall have passed Higher Secondary School Certificate Examination of 10+2 Scheme conducted by the M.P. Board of Secondary Education or other equivalent Examination recognised by the Board with Mathematics, Physics and Chemistry as subjects, and
(b)Out of four trades of wireman's examinations namely Domestic, Industrial, overhead and underground shall have passed atleast two trades or produce such technological certificate as may be recognised by the Board for this purpose and shall have atleast five years practical experience of electrical installations work subsequent to acquiring the aforesaid qualification considered satisfactory by the Board.
ORhave at least two years practical experience in Electrical installation work and have undergone training of supervisor's course in any institution recognised by the Board or possesses Degree/Diploma in any of the branches of Engineering.Note. - Such candidate who have passed the tenth examination will be admitted in the examination conducted in or before [July] 1991. Subsequently such 10th pass candidate will be admitted in examination conducted in or before 1993 who have appeared for the examination in 1991 or in an examination within 2 years before this date and was unsuccessful.]
(ii)Qualification for admission to Wiremen's examination. - A candidate for the Wiremen's examination shall have worked on wiring and/or other Electrical installation works for not less than two years under a Licensed Electrical Contractor in Madhya Pradesh or shall have such other practical experience which is deemed satisfactory by the Board.