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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(3)(iv) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(iv)[ to give grant for maintenance of the Goshala, or institutions which have been registered under the Madhya Pradesh Goseva Ayog Adhiniyam, 1995 (No. 18 of 1995).] [[Substituted by M.P. Act No. 15 of 2003 (w.e.f. 15-6-2003). Prior to substitution it read as under :