Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Gujarat - Subsection Section 25(4) in The Maharaja Sayajirao University of Baroda Act, 1949 (4)The powers, and duties of the Faculties, and the conditions governing the term of offices of their members shall be as prescribed by the Statutes.
