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State of Gujarat - Section

Section 25 in The Maharaja Sayajirao University of Baroda Act, 1949

25. Faculties.

(1)The University shall include the Faculties of [Arts, Science, Education and Psychology, Commerce, Medicine, [Technology and Engineering] [This portion was substituted for the words beginning with the word 'Arts' and ending with the words 'Fine Arts' by Bombay 52 of 1950, Section 19.], Law, Agriculture, Fine Arts, Home Science, Social Work] [Sub-section (2) was substituted for the original by Gujarat 1 of 1982, Section 10.] and such other Faculties as may be prescribed by the Statutes.
(2)Each Faculty shall comprise such subjects as may be prescribed by the Statutes.
(3)Each Faculty shall consist of:-
(i)such Fellows as are assigned to each Faculty by the Senate; and
(ii)such members of the Boards of Studies for the subjects comprised in the Faculty, as may be elected to it under the Statutes to be made by the Senate.
(4)The powers, and duties of the Faculties, and the conditions governing the term of offices of their members shall be as prescribed by the Statutes.