Section 18(18) in Telangana State Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters for Solar and Wind Generation Sources) Regulations, 2018
18.2SLDC shall make available the processed data on a weekly basis not later than afternoon of Thursday for the seven-day period which ended on the midnight of previous Sunday, to the concerned generators through QCA or generator(s) themselves in a specified format, for preparation of energy accounts related to accounting of energy from the pooling station / sub-station on a weekly basis.
