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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(5) in The Bangalore Metro Railway (General) Rules, 2011

(5)If the incident occurs in a tunnel, the traffic controller shall arrange with the Auxiliary Systems Controller for the ventilation system to supply fresh air to the chosen route for evacuation before authorizing detrainment of passengers.